Gyan Chandra vs State Of U.P.
2017 Latest Caselaw 2771 ALL

Citation : 2017 Latest Caselaw 2771 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Gyan Chandra vs State Of U.P. on 28 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3085 of 2006
 

 
Applicant :- Gyan Chandra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Tiwari,Gyan Chand
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default of applicant.

Interim order, if any, stands vacated.

Order Date :- 28.7.2017

Swati

Download the LatestLaws.com Mobile App