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Narendra Kumar Gautam vs State Of U.P. & Another
2017 Latest Caselaw 2768 ALL

Citation : 2017 Latest Caselaw 2768 ALL
Judgement Date : 28 July, 2017

Allahabad High Court
Narendra Kumar Gautam vs State Of U.P. & Another on 28 July, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3065 of 2006
 

 
Applicant :- Narendra Kumar Gautam
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- K.K. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Dhirendra Bahadur Singh, Advocate holding brief of Sri K. K. Dwivedi learned counsel for the applicant and learned A.G.A.

None is present on behalf of Opposite Party no.2.

Office to report regarding the service of O.P. no.2 within a week.

List in the next cause list, peremptorily.

Order Date :- 28.7.2017

Swati

 

 

 
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