Bhagwan Prasad Verma & Others vs State Of U.P. & Another
2017 Latest Caselaw 2767 ALL

Citation : 2017 Latest Caselaw 2767 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Bhagwan Prasad Verma & Others vs State Of U.P. & Another on 28 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3069 of 2006
 

 
Applicant :- Bhagwan Prasad Verma & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sudist
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default of applicant.

Interim order, if any, stands vacated.

Order Date :- 28.7.2017

Swati

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