Bhola Ath Yadav @ Bachcha Yadav vs State Of U.P. & Another
2017 Latest Caselaw 2765 ALL

Citation : 2017 Latest Caselaw 2765 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Bhola Ath Yadav @ Bachcha Yadav vs State Of U.P. & Another on 28 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3033 of 2006
 

 
Applicant :- Bhola Ath Yadav @ Bachcha Yadav
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ramesh Sinha
 
Counsel for Opposite Party :- Govt. Advocate,Rohit Agarwal,Shah O.P. Agarwal
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default of applicant.

Interim order, if any, stands vacated.

Order Date :- 28.7.2017

Swati

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