Baneram & 5 Others vs State Of U.P. & Another
2017 Latest Caselaw 2735 ALL

Citation : 2017 Latest Caselaw 2735 ALL
Judgement Date : 27 July, 2017

Allahabad High Court

Baneram & 5 Others vs State Of U.P. & Another on 27 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 18893 of 2017
 

 
Applicant :- Baneram & 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sanjay Kumar Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted 15 days' time to file the certified cop of F.I.R. by way of a supplementary affidavit.

Put up on 18.8.2017 as unlisted.

Order Date :- 27.7.2017

Gss

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