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State Of U.P. Prin. Secy. Home ... vs Satya Prakash Chaube & Another
2017 Latest Caselaw 2726 ALL

Citation : 2017 Latest Caselaw 2726 ALL
Judgement Date : 27 July, 2017

Allahabad High Court
State Of U.P. Prin. Secy. Home ... vs Satya Prakash Chaube & Another on 27 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1460 of 2015
 

 
Petitioner :- State Of U.P. Prin. Secy. Home Deptt. Lko. & 3 Ors.
 
Respondent :- Satya Prakash Chaube & Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,Yogesh Chandra Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. No notice need be issued since respondent are already represented through counsel.

4. Pleading are complete. List for hearing in its turn.

Order Date :- 27.7.2017

Pachhere/-

 

 

 
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