State Of U.P ... vs Babu Ram Dohare
2017 Latest Caselaw 2725 ALL

Citation : 2017 Latest Caselaw 2725 ALL
Judgement Date : 27 July, 2017

Allahabad High Court

State Of U.P ... vs Babu Ram Dohare on 27 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 22780 of 2016
 

 
Petitioner :- State Of U.P Thru.Prin.Secy.Deptt.Home Lko.& 3 Ors.
 
Respondent :- Babu Ram Dohare
 
Counsel for Petitioner :- C.S.C
 
Counsel for Respondent :- C.S.C,Shiv Nath Goswami
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned Standing counsel, passed over for the day.

Order Date :- 27.7.2017

Pachhere/-

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