Union Fo India Thru G.M. Northern ... vs R.K. Maurya And Others
2017 Latest Caselaw 2724 ALL

Citation : 2017 Latest Caselaw 2724 ALL
Judgement Date : 27 July, 2017

Allahabad High Court

Union Fo India Thru G.M. Northern ... vs R.K. Maurya And Others on 27 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 13010 of 2016
 

 
Petitioner :- Union Fo India Thru G.M. Northern Railway New Delhi & Ors.
 
Respondent :- R.K. Maurya And Others
 
Counsel for Petitioner :- Pankaj Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. No notice need be issued since respondent are already represented through counsel.

4. Pleadings are complete. List for hearing in its turn.

Order Date :- 27.7.2017

Pachhere/-

Download the LatestLaws.com Mobile App