Commissioner Of Income Tax ... vs M/S Muzzaffarnagar Dev Authority ...
2017 Latest Caselaw 2721 ALL

Citation : 2017 Latest Caselaw 2721 ALL
Judgement Date : 27 July, 2017

Allahabad High Court

Commissioner Of Income Tax ... vs M/S Muzzaffarnagar Dev Authority ... on 27 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 115 of 2016
 

 
Appellant :- Commissioner Of Income Tax (Exemption) U.P State Cons.
 
Respondent :- M/S Muzzaffarnagar Dev Authority S.C Lines Muzzaffar Nagar
 
Counsel for Appellant :- Alok Mathur
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 27.7.2017

Pachhere/-

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