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Pr. Commissioner Of Income ... vs M/S J.R. Organics Ltd., Barabanki
2017 Latest Caselaw 2716 ALL

Citation : 2017 Latest Caselaw 2716 ALL
Judgement Date : 27 July, 2017

Allahabad High Court
Pr. Commissioner Of Income ... vs M/S J.R. Organics Ltd., Barabanki on 27 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 83 of 2016
 

 
Appellant :- Pr. Commissioner Of Income Tax-Ii, Lucknow
 
Respondent :- M/S J.R. Organics Ltd., Barabanki
 
Counsel for Appellant :- Manish Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 27.7.2017

Pachhere/-

 

 

 
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