Ram Paltan Jaiswal & Others vs Acit Faizabad
2017 Latest Caselaw 2715 ALL

Citation : 2017 Latest Caselaw 2715 ALL
Judgement Date : 27 July, 2017

Allahabad High Court

Ram Paltan Jaiswal & Others vs Acit Faizabad on 27 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 51 of 2015
 

 
Appellant :- Ram Paltan Jaiswal & Others
 
Respondent :- Acit Faizabad
 
Counsel for Appellant :- Pranshu Agrawal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As prayed, list/put on 31.07.2017.

Order Date :- 27.7.2017

Pachhere/-

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