Vijai Kumar Srivastava vs C.J.M. & Another
2017 Latest Caselaw 2696 ALL

Citation : 2017 Latest Caselaw 2696 ALL
Judgement Date : 26 July, 2017

Allahabad High Court

Vijai Kumar Srivastava vs C.J.M. & Another on 26 July, 2017

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 31186 of 1995
 

 
Petitioner :- Vijai Kumar Srivastava
 
Respondent :- C.J.M. & Another
 
Counsel for Petitioner :- Shyam Kumar
 
Counsel for Respondent :- C.S.C.,N.P. Pandey,Prabhat Tripathi,S.P. Mishra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

The case is called in revised turn. No one appears on behalf of the parties to press the writ petition.

Writ petition is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 26.7.2017

Deepak

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