Sunil Kumar Srivastava vs Union Of India And 4 Ors.
2017 Latest Caselaw 2681 ALL

Citation : 2017 Latest Caselaw 2681 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Sunil Kumar Srivastava vs Union Of India And 4 Ors. on 25 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 21730 of 2017
 

 
Petitioner :- Sunil Kumar Srivastava
 
Respondent :- Union Of India And 4 Ors.
 
Counsel for Petitioner :- Jitendra Kumar Srivastava,Gajendra Pratap
 
Counsel for Respondent :- A.S.G.I.,Ashok Kumar Shukla,Diptiman Singh
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List has been revised.

No one appears on behalf of learned counsel for the petitioner to press this writ petition.

Put up on 19.08.2017.

Order Date :- 25.7.2017

Swati

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