Saurabh Shukla vs V.C.,Madan Mohan Malviya ...
2017 Latest Caselaw 2678 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29480 of 2017
 

 
Petitioner :- Saurabh Shukla
 
Respondent :- V.C.,Madan Mohan Malviya University Of Technology & 2 Others
 
Counsel for Petitioner :- Prakash Narayan Tirpathi
 
Counsel for Respondent :- Ramesh Upadhyay
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Order on order-sheet :-

We have heard learned counsel for the applicant/petitioner and learned counsel for the respondents.

The petitioner has filed an application to dismiss the writ petition as withdrawn to which no objection has been raised by the otherside.

The writ petition is dismissed as withdrawn.

Order Date :- 25.7.2017

Swati

Case :- WRIT - A No. - 29480 of 2017

Petitioner :- Saurabh Shukla

Respondent :- V.C.,Madan Mohan Malviya University Of Technology & 2 Others

Counsel for Petitioner :- Prakash Narayan Tirpathi

Counsel for Respondent :- Ramesh Upadhyay

Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Order on writ petition :-

The writ petition is dismissed as withdrawn.

For order see order of date passed on the order-sheet.

Order Date :- 25.7.2017

Swati

Case :- WRIT - A No. - 29480 of 2017

Petitioner :- Saurabh Shukla

Respondent :- V.C.,Madan Mohan Malviya University Of Technology & 2 Others

Counsel for Petitioner :- Prakash Narayan Tirpathi

Counsel for Respondent :- Ramesh Upadhyay

Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Re:- Civil Misc. Withdrawal Application No. Nil of 2017.

Application is allowed.

For order see order of date passed on the order-sheet.

Order Date :- 25.7.2017

Swati