Lallanji Pandey And Another vs Union Of India Throu.General ...
2017 Latest Caselaw 2674 ALL

Citation : 2017 Latest Caselaw 2674 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Lallanji Pandey And Another vs Union Of India Throu.General ... on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 814 of 2015
 

 
Petitioner :- Lallanji Pandey And Another
 
Respondent :- Union Of India Throu.General Manager N.E.R.Gorakhpur & Ors.
 
Counsel for Petitioner :- Abdul Moin,Abhinav N.Trivedi
 
Counsel for Respondent :- Jyotesna Pal,B.K Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Abdul Moin, learned counsel for petitioner has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.7.2017

Pachhere/-

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