State Of ... vs Mahendra Kumar Shukla And Another
2017 Latest Caselaw 2669 ALL

Citation : 2017 Latest Caselaw 2669 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

State Of ... vs Mahendra Kumar Shukla And Another on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 333 of 2015
 

 
Petitioner :- State Of U.P.Throu.Prin.Secy.Home Civil Sectt.Lko.And Ors.
 
Respondent :- Mahendra Kumar Shukla And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,Avadhesh Kumar Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Avadhesh Kumar Shukla, learned counsel for respondents has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.7.2017

Pachhere/-

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