Abhay Raj Prajapati vs State Public Service Tribunal ...
2017 Latest Caselaw 2666 ALL

Citation : 2017 Latest Caselaw 2666 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Abhay Raj Prajapati vs State Public Service Tribunal ... on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 587 of 2015
 

 
Petitioner :- Abhay Raj Prajapati
 
Respondent :- State Public Service Tribunal Lucknow And Ors.
 
Counsel for Petitioner :- Anurodh Srivastava
 
Counsel for Respondent :- C.S.C.,Alok Kumar Sinha,Chandra Shekhar Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Anurodh Srivastava, learned counsel for petitioner has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.7.2017

Pachhere/-

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