Ishtiyaq Ahmad Warsi vs State Public Services Tribunal ...
2017 Latest Caselaw 2664 ALL

Citation : 2017 Latest Caselaw 2664 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Ishtiyaq Ahmad Warsi vs State Public Services Tribunal ... on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 373 of 2015
 

 
Petitioner :- Ishtiyaq Ahmad Warsi
 
Respondent :- State Public Services Tribunal Indira Bhawan Lko.And Ors.
 
Counsel for Petitioner :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Cases have been called in revised. Neither any counsel for private parties is present nor any Standing Counsel, except Sri Mohit Jauhari, is present. However, he states that no file has been received from Chief Standing Counsel's Office, therefore, he is not in position to assist the Court.

2. In the circumstances, we have no option but to retire in Chambers without passing any order.

Order Date :- 25.7.2017

Pachhere/-

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