Union Of India Throu Its ... vs Om Prakash Gupta
2017 Latest Caselaw 2663 ALL

Citation : 2017 Latest Caselaw 2663 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Union Of India Throu Its ... vs Om Prakash Gupta on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 267 of 2015
 

 
Petitioner :- Union Of India Throu Its G.M.Northern Railway And Anr.
 
Respondent :- Om Prakash Gupta
 
Counsel for Petitioner :- Pankaj Srivastava
 
Counsel for Respondent :- Abdul Moin
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Abdul Moin, learned counsel for petitioner has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.7.2017

Pachhere/-

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