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Siddhattha Singh vs State Of U.P. And 6 Ors.
2017 Latest Caselaw 2647 ALL

Citation : 2017 Latest Caselaw 2647 ALL
Judgement Date : 25 July, 2017

Allahabad High Court
Siddhattha Singh vs State Of U.P. And 6 Ors. on 25 July, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29654 of 2017
 

 
Petitioner :- Siddhattha Singh
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

As prayed, put up on 10.08.2017 as fresh.

Interim order, if any is continuing, shall continue till the next date of listing.

Order Date :- 25.7.2017

Swati

 

 

 
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