Smt.Kanti Devi vs State Of U.P. And 15 Others
2017 Latest Caselaw 2646 ALL

Citation : 2017 Latest Caselaw 2646 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Smt.Kanti Devi vs State Of U.P. And 15 Others on 25 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 17006 of 2017
 

 
Applicant :- Smt.Kanti Devi
 
Opposite Party :- State Of U.P. And 15 Others
 
Counsel for Applicant :- Abhishek Mayank
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Put up tomorrow as unlisted.

Order Date :- 25.7.2017

Gss

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