Lala Ram vs State Of U.P. & Others
2017 Latest Caselaw 2620 ALL

Citation : 2017 Latest Caselaw 2620 ALL
Judgement Date : 21 July, 2017

Allahabad High Court

Lala Ram vs State Of U.P. & Others on 21 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2085 of 1996
 

 
Petitioner :- Lala Ram
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anurag Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 21.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App