Qamar Alam vs State Of U.P. & Others
2017 Latest Caselaw 2618 ALL

Citation : 2017 Latest Caselaw 2618 ALL
Judgement Date : 21 July, 2017

Allahabad High Court

Qamar Alam vs State Of U.P. & Others on 21 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2550 of 1996
 

 
Petitioner :- Qamar Alam
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Padmesh Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, the case is passed over for today.

List in next cause list peremptorily. No further adjournment shall be granted.

Order Date :- 21.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App