Bhuwar vs Union Of India & Others
2017 Latest Caselaw 2616 ALL

Citation : 2017 Latest Caselaw 2616 ALL
Judgement Date : 21 July, 2017

Allahabad High Court

Bhuwar vs Union Of India & Others on 21 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2405 of 1996
 

 
Petitioner :- Bhuwar
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- R.K.Upadhyay
 
Counsel for Respondent :- H.B. Singh,B.B. Saxena
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list. No further adjournment shall be granted.

Order Date :- 21.7.2017

psd

(Vivek Chaudhary,J.)

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