Smt. Pushpa Dubey vs R.I.G.S. & Others
2017 Latest Caselaw 2613 ALL

Citation : 2017 Latest Caselaw 2613 ALL
Judgement Date : 21 July, 2017

Allahabad High Court

Smt. Pushpa Dubey vs R.I.G.S. & Others on 21 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1519 of 1996
 

 
Petitioner :- Smt. Pushpa Dubey
 
Respondent :- R.I.G.S. & Others
 
Counsel for Petitioner :- Prem Chandra,Sunil Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Mohd.Usman Ghani Khan
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for parties, list in next cause list.

Order Date :- 21.7.2017

psd

(Vivek Chaudhary,J.)

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