Citation : 2017 Latest Caselaw 2612 ALL
Judgement Date : 21 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 2764 of 1996 Petitioner :- Ram Kishore Shukla Respondent :- State Of U.P. & Others Counsel for Petitioner :- Dr.L.P.Misra Counsel for Respondent :- C.S.C.,R.S.Tewari Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list in next cause list.
Order Date :- 21.7.2017
psd
(Vivek Chaudhary,J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!