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Anil Kumar Saxena vs State Of U.P. And Others
2017 Latest Caselaw 2581 ALL

Citation : 2017 Latest Caselaw 2581 ALL
Judgement Date : 20 July, 2017

Allahabad High Court
Anil Kumar Saxena vs State Of U.P. And Others on 20 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1436 of 1994
 

 
Petitioner :- Anil Kumar Saxena
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Bharat Singh Rawat,Sharad Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Anurag Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner has sent illness slip. The case is adjourned for today.

List  peremptorily in next cause  list. No further adjournment shall be granted.

Order Date :- 20.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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