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U.P.State Sugar Corp.Ltd. vs Adarsh Shramik Union And Others
2017 Latest Caselaw 2580 ALL

Citation : 2017 Latest Caselaw 2580 ALL
Judgement Date : 20 July, 2017

Allahabad High Court
U.P.State Sugar Corp.Ltd. vs Adarsh Shramik Union And Others on 20 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1145 of 1995
 

 
Petitioner :- U.P.State Sugar Corp.Ltd.
 
Respondent :- Adarsh Shramik Union And Others
 
Counsel for Petitioner :- P.K. Sinha
 
Counsel for Respondent :- C.S.C.,S.K. Tiwari
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 20.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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