Ramanuj Yadav (Non State) vs Comm.Faizabad & Others
2017 Latest Caselaw 2579 ALL

Citation : 2017 Latest Caselaw 2579 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

Ramanuj Yadav (Non State) vs Comm.Faizabad & Others on 20 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 455 of 1995
 

 
Petitioner :- Ramanuj Yadav (Non State)
 
Respondent :- Comm.Faizabad & Others
 
Counsel for Petitioner :- H.S. Sahai,Anita Singh,Anupam Shukla,U.S.Sahai
 
Counsel for Respondent :- H.S. Jain,Indra Pratap Singh,Manjiv Shukla,Ravindra Kumar
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 20.7.2017

psd

(Vivek Chaudhary,J.)

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