Raj Kumar Sarwagi And Others vs State Of U.P. And Another
2017 Latest Caselaw 2571 ALL

Citation : 2017 Latest Caselaw 2571 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

Raj Kumar Sarwagi And Others vs State Of U.P. And Another on 20 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2024 of 2006
 

 
Applicant :- Raj Kumar Sarwagi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Suresh Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Prabodh Gaur
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Ajay Kumar Baranwal, Advocate holding brief of Sri Suresh Kumar Gupta learned counsel for the applicants and Sri Prabodh Gaur, learned counsel for the respondent no.2 and learned A.G.A. for the State of U.P.

Learned counsel for the applicants pray for the adjournment on the ground that his senior counsel is unable to appear in the Court due to his personal work.

As prayed, list in the next cause list.

Order Date :- 20.7.2017

Swati

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