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Ram Asrey vs State Of U.P. & Others
2017 Latest Caselaw 2570 ALL

Citation : 2017 Latest Caselaw 2570 ALL
Judgement Date : 20 July, 2017

Allahabad High Court
Ram Asrey vs State Of U.P. & Others on 20 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5456 of 1994
 

 
Petitioner :- Ram Asrey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.P.Singh,R.C.Singh,Ramesh Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 20.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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