Malkhan & Others vs State Of U.P. & Another
2017 Latest Caselaw 2568 ALL

Citation : 2017 Latest Caselaw 2568 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

Malkhan & Others vs State Of U.P. & Another on 20 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1744 of 2006
 

 
Applicant :- Malkhan & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Triveni Mishra,Anil Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Kumar Sharma
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 20.7.2017

Swati

Download the LatestLaws.com Mobile App