Balram Rastogi vs State Of U.P. & Another
2017 Latest Caselaw 2560 ALL

Citation : 2017 Latest Caselaw 2560 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

Balram Rastogi vs State Of U.P. & Another on 20 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1702 of 2006
 

 
Applicant :- Balram Rastogi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rama Shankar Yadav,G.S. Hajela
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 20.7.2017

Swati

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