Hindustan Aironotics Ltd. vs Presiding Officer Labour Court ...
2017 Latest Caselaw 2541 ALL

Citation : 2017 Latest Caselaw 2541 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

Hindustan Aironotics Ltd. vs Presiding Officer Labour Court ... on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 
C.M. Application No. 115020 of 2016
 
&
 
C.M. Application No. 30121 of 2017
 
In re:
 
Case :- SERVICE SINGLE No. - 1264 of 1994
 

 
Petitioner :- Hindustan Aironotics Ltd.
 
Respondent :- Presiding Officer Labour Court And Others
 
Counsel for Petitioner :- T.Punwani,Akash Sinha,Prakash Kumar Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

No counter affidavit has been filed by respondents.

Amendment and substitution applications are allowed.

Counsel for the petitioner is permitted to incorporate the amendments within one week and file an amended copy of the writ petition.

List in the next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

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