Abdul Quyum vs State Of U.P. Its Director Basic ...
2017 Latest Caselaw 2530 ALL

Citation : 2017 Latest Caselaw 2530 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

Abdul Quyum vs State Of U.P. Its Director Basic ... on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 9016 of 1993
 

 
Petitioner :- Abdul Quyum
 
Respondent :- State Of U.P. Its Director Basic Education And 5 Ors
 
Counsel for Petitioner :- Anurag Srivastava,Gaurav Mehrotra,R.R. Dev
 
Counsel for Respondent :- Parshu Ram Kanaujia,C.S.C.,Meena Asthana,Navendu Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list showing the name of Sri Shivam Sharma as counsel for respondent.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

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