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Raja Babu Gautam vs State Of U.P.
2017 Latest Caselaw 2527 ALL

Citation : 2017 Latest Caselaw 2527 ALL
Judgement Date : 19 July, 2017

Allahabad High Court
Raja Babu Gautam vs State Of U.P. on 19 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 8529 of 1993
 

 
Petitioner :- Raja Babu Gautam
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Pankaj Nath,Arvind Kumar,K.K. Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List in the next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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