Vishnu Kumar Mishra vs U.P. Coop. Processing And Others
2017 Latest Caselaw 2525 ALL

Citation : 2017 Latest Caselaw 2525 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

Vishnu Kumar Mishra vs U.P. Coop. Processing And Others on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 261 of 1994
 

 
Petitioner :- Vishnu Kumar Mishra
 
Respondent :- U.P. Coop. Processing And Others
 
Counsel for Petitioner :- Sudhir Pandey,Uttam Kumar Awasthi
 
Counsel for Respondent :- Beena Pandey,A.K.Sharma
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

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