Ram Murti Yadav vs The Nagar Palika Parishad Ayodhya ...
2017 Latest Caselaw 2524 ALL

Citation : 2017 Latest Caselaw 2524 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

Ram Murti Yadav vs The Nagar Palika Parishad Ayodhya ... on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6018 of 2001
 

 
Petitioner :- Ram Murti Yadav
 
Respondent :- The Nagar Palika Parishad Ayodhya Through Chairman
 
Counsel for Petitioner :- Pt.S.Chandra,L K Pathak
 
Counsel for Respondent :- D.R.Singh,R.D. Shahi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

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