M/S.Allied Publi Shers Ltd,15 ... vs Labour Court,U.P.Lucknow And ...
2017 Latest Caselaw 2521 ALL

Citation : 2017 Latest Caselaw 2521 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

M/S.Allied Publi Shers Ltd,15 ... vs Labour Court,U.P.Lucknow And ... on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 216 of 1994
 

 
Petitioner :- M/S.Allied Publi Shers Ltd,15 J.N.Herodia Marg
 
Respondent :- Labour Court,U.P.Lucknow And Another
 
Counsel for Petitioner :- S.C. Misra,Murtaza Hasnain Khan,Namit Sharma
 
Counsel for Respondent :- B.S. Rawat,Girijesh Kumar Dwivedi,R.A. Misra,Vivek Singh
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 20.07.2017.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App