Anil Kumar Mall vs Director Medical And Health ...
2017 Latest Caselaw 2520 ALL

Citation : 2017 Latest Caselaw 2520 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

Anil Kumar Mall vs Director Medical And Health ... on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3699 of 2001
 

 
Petitioner :- Anil Kumar Mall
 
Respondent :- Director Medical And Health U.P.Lucknow
 
Counsel for Petitioner :- H.D.Srivastava,Mohd.Abid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

As Sri Mohd. Abid Ali, counsel for petitioner is on sanctioned leave, the case is adjourned.

List in next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

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