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Smt. Kanak Lata Misra vs State Of U.P. & Others
2017 Latest Caselaw 2519 ALL

Citation : 2017 Latest Caselaw 2519 ALL
Judgement Date : 19 July, 2017

Allahabad High Court
Smt. Kanak Lata Misra vs State Of U.P. & Others on 19 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1169 of 1993
 

 
Petitioner :- Smt. Kanak Lata Misra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- I D Dwivedi,Dharmendra Kumar Tiwari,Kapil Muni Dubey
 
Counsel for Respondent :- C S C,Neeraj Chaurasiya,Pawan Kr Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for B.S.A. Sri Neerqaj Chaurasiya, list  in next cause  list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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