Ajay Kumar Singh vs D.I.O.S.Pratapgarh And 3 Ors.
2017 Latest Caselaw 2517 ALL

Citation : 2017 Latest Caselaw 2517 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

Ajay Kumar Singh vs D.I.O.S.Pratapgarh And 3 Ors. on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5429 of 2000
 

 
Petitioner :- Ajay Kumar Singh
 
Respondent :- D.I.O.S.Pratapgarh And 3 Ors.
 
Counsel for Petitioner :- H.G.S.Parihar,Jai Kumar,Nagendra Bahadur Singh,S.K. Yadav,V. Srivastava
 
Counsel for Respondent :- C.S.C.,Umesh Bahadur
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

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