Bharat Prasad Tripathi vs The Committee Of Management
2017 Latest Caselaw 2514 ALL

Citation : 2017 Latest Caselaw 2514 ALL
Judgement Date : 19 July, 2017

Allahabad High Court

Bharat Prasad Tripathi vs The Committee Of Management on 19 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3012 of 1997
 

 
Petitioner :- Bharat Prasad Tripathi
 
Respondent :- The Committee Of Management
 
Counsel for Petitioner :- Pankaj Bajpai,Girish Chandra Verma
 
Counsel for Respondent :- C.S.C.,Bagesh Kumar Shukla
 

 
Hon'ble Vivek Chaudhary,J.

Sri G. C. Verma, learned counsel for petitioner has sent a slip that he is out of station today. The case is adjourned for today.

List in the next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App