Dr. Bir Pal Singh And 4 Others vs State Of U.P. And 5 Others
2017 Latest Caselaw 2474 ALL

Citation : 2017 Latest Caselaw 2474 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Dr. Bir Pal Singh And 4 Others vs State Of U.P. And 5 Others on 17 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 30651 of 2017
 

 
Petitioner :- Dr. Bir Pal Singh And 4 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shailendra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Shailendra, learned counsel for the petitioner and learned Standing Counsel for the State-respondents.

Sri Shailendra after arguing some time has submitted that this writ petition may be dismissed as withdrawn with liberty to file fresh writ petition with the better particulars.

The writ petition is dismissed as withdrawn with liberty to file fresh writ petition.

Order Date :- 17.7.2017

Swati

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