Dr. Babban Prasad Singh vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 2473 ALL

Citation : 2017 Latest Caselaw 2473 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Dr. Babban Prasad Singh vs State Of U.P. And 4 Ors. on 17 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 30649 of 2017
 

 
Petitioner :- Dr. Babban Prasad Singh
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Aditiya Kumar Singh
 
Counsel for Respondent :- C.S.C.,Vevek Varma
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

As prayed, put up day after tomorrow i.e. 19.07.2017 as fresh.

Order Date :- 17.7.2017

Swati

Download the LatestLaws.com Mobile App