Brij Pal Singh And Others vs Commissioner,Moradabad ...
2017 Latest Caselaw 2457 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 35506 of 1992
 

 
Petitioner :- Brij Pal Singh And Others
 
Respondent :- Commissioner,Moradabad Division,Moradabad
 
Counsel for Petitioner :- L.S.Srivastava,Ajit Kumar Singh Solanki,Akhilesh Mishra,Sanjay Kumar Dubey,Sanjay Srivastava
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Krishna Pratap Singh,J.

In Re: Civil Misc. IInd Restoration Application No.104931 of 2017

This restoration application has been moved for restoring the writ petition, which was dismissed for non prosecution on 09.11.2009. 

The writ petition was filed in the year 1992 and the restoration application has been moved almost of after 28 years. 

The reasons, which have been given in the application are not sufficient to explain the delay of 28 years.

The application is, therefore, rejected.

Order Date :- 17.7.2017

Pr/-

Case :- WRIT - C No. - 35506 of 1992

Petitioner :- Brij Pal Singh And Others

Respondent :- Commissioner,Moradabad Division,Moradabad

Counsel for Petitioner :- L.S.Srivastava,Ajit Kumar Singh Solanki,Akhilesh Mishra,Sanjay Kumar Dubey,Sanjay Srivastava

Counsel for Respondent :- S.C.

Hon'ble Shabihul Hasnain,J.

Hon'ble Krishna Pratap Singh,J.

In Re: Civil Misc. Delay Condonation Application No.104929of 2017

The application is rejected.

For order see our order of date passed on Restoration Application No.104931 of 2017.

Order Date :- 17.7.2017

Pr/-

Case :- WRIT - C No. - 35506 of 1992

Petitioner :- Brij Pal Singh And Others

Respondent :- Commissioner,Moradabad Division,Moradabad

Counsel for Petitioner :- L.S.Srivastava,Ajit Kumar Singh Solanki,Akhilesh Mishra,Sanjay Kumar Dubey,Sanjay Srivastava

Counsel for Respondent :- S.C.

Hon'ble Shabihul Hasnain,J.

Hon'ble Krishna Pratap Singh,J.

In Re: Civil Misc. Substitution Application No.104932of 2017

The application is rejected.

For order see our order of date passed on Restoration Application No.104931 of 2017.

Order Date :- 17.7.2017

Pr/-