Birendra Yadav vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 2454 ALL

Citation : 2017 Latest Caselaw 2454 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Birendra Yadav vs State Of U.P. And 2 Ors. on 17 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 34317 of 2016
 

 
Petitioner :- Birendra Yadav
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Nisheeth Yadav
 
Counsel for Respondent :- C.S.C.,Vineet Pandey
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.7.2017

Swati

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