Controller General Of Defence ... vs M.N. Srivastava And 24 Others
2017 Latest Caselaw 2453 ALL

Citation : 2017 Latest Caselaw 2453 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Controller General Of Defence ... vs M.N. Srivastava And 24 Others on 17 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 49563 of 2016
 

 
Petitioner :- Controller General Of Defence Account
 
Respondent :- M.N. Srivastava And 24 Others
 
Counsel for Petitioner :- Saurabh Srivastava,Ashok Mehta, Asgi
 
Counsel for Respondent :- Brahma Deo Tiwari,Krishna Kumar Singh,Vinod Kumar Tiwari
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.7.2017

Swati

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