Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajiv Sahai vs Lucknow Producers Cooperative ...
2017 Latest Caselaw 2452 ALL

Citation : 2017 Latest Caselaw 2452 ALL
Judgement Date : 17 July, 2017

Allahabad High Court
Rajiv Sahai vs Lucknow Producers Cooperative ... on 17 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 301 of 2013
 

 
Appellant :- Rajiv Sahai
 
Respondent :- Lucknow Producers Cooperative Milk Union Ltd.Lko.& Ors.
 
Counsel for Appellant :- O.P.Srivastava,V.K.Dubey
 
Counsel for Respondent :- Sudeep Kumar,Shanker Lal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, put up day after tomorrow, i.e 19.07.2017.

Order Date :- 17.7.2017

Pachhere/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter