Reliance General Insurance ... vs Smt. Punni Devi W/O Late Vinod ...
2017 Latest Caselaw 2449 ALL

Citation : 2017 Latest Caselaw 2449 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Reliance General Insurance ... vs Smt. Punni Devi W/O Late Vinod ... on 17 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 749 of 2011
 

 
Appellant :- Reliance General Insurance Company Ltd. First Floor Rohit
 
Respondent :- Smt. Punni Devi W/O Late Vinod Kumar Pandey & 6 Others
 
Counsel for Appellant :- Dinesh Kumar
 
Counsel for Respondent :- Ashwini Ojha,Ashwini Kumar Ojha,I.M. Pandey,Prem Shankar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list/put up on 18.07.2017.

Order Date :- 17.7.2017

Pachhere/-

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